Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act] State of Maharashtra - Subsection Section 36(3)(a) in Universal Ai University, Karjat Act, 2022 (a)sufficient for,—(i)generating resources for meeting the recurring expenditure of the university ; and(ii)the savings required for further development of the university ; and