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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(2)(v) in The Kerala Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(v)encourage and co-ordinate with Panchayats, Municipalities Nehru Yuwa Kendras, Educational Institutions especially their National Service Scheme Units, Organisations, Specialists, Experts, Activists, etc. working in the district so that their resources and efforts are effectively utilised for the welfare of senior citizens of the district;