Section 41(17) in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983
(17)The accounts pertaining to the canteen shall be audited one every twelve months by registered Accountants and Auditors :Provided that the Labour Commissioner may approve of any other person to audit the accounts, if he is satisfied that it is not feasible to appoint a registered Accountant and Auditor in view of the site for the location of the canteen.
