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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(i) in Visakhapatnam Port Trust (Bunkering of ocean going Vessels) Regulations, 2006

(i)In case of any pollution, the same shall be intimated to the port control immediately on VHF CH-16 or phone 2562135 and 2875568 or Shipping Assistant on VHF Ch. 16 or Phone 2563029/2562791 or 2875505.