Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 6 in Kerala Labour Welfare Fund Act, 1975 6. Appointment of Chairman, and other members to be notified. - The appointment of the Chairman and the other members of the Board shall be notified in the Gazette.
