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Allahabad High Court

U.P. State Industrial Development ... vs Brij Bhushan Singh & Another on 2 February, 2010

Bench: Prakash Chandra Verma, Ram Autar Singh

Court No. - 34
Case :- FIRST APPEAL No. - 468 of 2002

Petitioner :- U.P. State Industrial Development Corpn. Ltd.
Respondent :- Brij Bhushan Singh & Another

Petitioner Counsel :- Siddhartha Varma

Respondent Counsel :- L.P. Singh,Lk Singh

Hon'ble Prakash Chandra Verma J.

Hon'ble Ram Autar Singh,J.

List in the next cause list aongwith first appeals no. 287/02,304/02,305/02,309/02,468/02,424/02,331/02,423/02,421/02,293/02 Order Date :- 2.2.2010 R