Allahabad High Court
U.P. State Industrial Development ... vs Brij Bhushan Singh & Another on 2 February, 2010
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL No. - 468 of 2002 Petitioner :- U.P. State Industrial Development Corpn. Ltd. Respondent :- Brij Bhushan Singh & Another Petitioner Counsel :- Siddhartha Varma Respondent Counsel :- L.P. Singh,Lk Singh Hon'ble Prakash Chandra Verma J.
Hon'ble Ram Autar Singh,J.
List in the next cause list aongwith first appeals no. 287/02,304/02,305/02,309/02,468/02,424/02,331/02,423/02,421/02,293/02 Order Date :- 2.2.2010 R