Supreme Court - Daily Orders
Labhuji Amratji Thakor vs The State Of Gujarat on 2 November, 2018
Bench: A.K. Sikri, Ashok Bhushan, Ajay Rastogi
ITEM NO.48 COURT NO.4 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 6392/2018
(Arising out of impugned final judgment and order dated 30-04-2018
in CRA No. 277/2017 passed by the High Court Of Gujarat At
Ahmedabad)
LABHUJI AMRATJI THAKOR & ORS. Petitioner(s)
VERSUS
THE STATE OF GUJARAT & ANR. Respondent(s)
IA 107506/2018,107507/2018)
Date : 02-11-2018 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. D.N.Ray, Adv.
Mr. Dillip Kumar Nayak, Adv.
Ms. Disha Ray, Adv.
Mrs. Sumita Ray, AOR
For Respondent(s) Ms. Hemantika Wahi, AOR
Ms. Jesal Wahi, Adv.
Ms. Puja Singh, Adv.
Ms. Vishakha, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Heard learned counsel for the parties.
Arguments concluded.
Judgment reserved.
Signature Not Verified(ASHWANI THAKUR) (RAJINDER KAUR) Digitally signed by ASHWANI KUMAR Date: 2018.11.03 COURT MASTER (SH) 10:21:10 IST Reason: BRANCH OFFICER