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[Cites 0, Cited by 0] [Section 28(5)] [Section 28] [Entire Act]

State of Himachal Pradesh - Subsection

Section 28(5)(e) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(e)to consider all proposals relating to the revision of pay scales, fixation of honorarium to members of various Committees, travelling allowances, fee for various courses to be charged from the students and remuneration to experts, paper setters, examiners, evaluators etc.; and