Section 23(3)(b) in The Copyright Act, 1957

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Union of India - Subsection

Section 23(3)(b) in The Copyright Act, 1957

(b)where the names of one or more (but not all) of the authors are pseudonyms and the identity of one or more of them is disclosed, as references to the author who dies last from amongst the authors whose names are not pseudonyms and the authors whose names are pseudonyms and are disclosed; and

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Union of India - Subsection

Section 23(3)(b) in The Copyright Act, 1957