Allahabad High Court
K.C. Vishwanathan And Others vs State Of U.P. Thr The Sec. Industries ... on 14 July, 2010
Bench: Uma Nath Singh, Devendra Kumar Arora
Court No. - 2 Case :- SERVICE BENCH No. - 9493 of 1990 Petitioner :- K.C. Vishwanathan And Others Respondent :- State Of U.P. Thr The Sec. Industries Deptt. Lko & Another Petitioner Counsel :- O P Srivastava Respondent Counsel :- C.S.C Hon'ble Uma Nath Singh,J.
Hon'ble Devendra Kumar Arora J. It is an old matter of 1990 and learned counsel for petitioner does not have any instructions, hence the writ petition is dismissed as infructuous.
Order Date :- 14.7.2010 A. Katiyar