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State of Punjab - Section

Section 41 in Northern India Canal and Drainage Rules, 1878

41. Number.

- Every boat, at the time of first measurement shall be given a serial number by which it shall be distinguished while plying on the canal. The number shall be fixed on the part or the left hand bow of the boat and shall not be less than eight inches in height and shall be of such a colour as to be easily distinguishable at a distance of 100 yards.