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State of Jharkhand - Section

Section 78 in Bihar Factories Rules, 1950

78. Muster-roll exempted factories.

- The manager of every factory in which workers are exempted under Section 64 or 65 from the provisions of Section 51 or 54 shall keep a muster-roll in Form no. 10 showing the normal piecework rate of pay; or the rate of pay per hour, of all exempted employees. In this muster-roll shall be correctly entered the overtime hours of work and payments therefor of all exempted workers. The muster-roll in Form no. 10 shall always be available for inspection.