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[Cites 0, Cited by 0] [Section 543(1)] [Section 543] [Entire Act]

State of Jharkhand - Subsection

Section 543(1)(c) in Jharkhand Municipal Act, 2011

(c)the assets (including movable, immovable and bank balances, etc.) of a candidate, and of his/her spouse and that of his/her dependents,