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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(ii) in The Orissa Elephants' Preservation (Ex-Madras Areas) Rules, 1953

(ii)If a licence-holder fails to comply with the provisions of Sub-rule (1) he shall be liable to pay to Government a sum of three thousand rupees for each elephant, the capture or death of which he has omitted to report.