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[Cites 0, Cited by 2] [Section 26(3)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(3)(b) in The Right to Information Act, 2005

(b)the postal and street address, the phone and fax number and, if available, electronic mail address of the Central Public Information Officer or State Public Information Officer, as the case may be, of every public authority appointed under sub-section (1) of section 5;