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State of Rajasthan - Section

Section 87 in The Rajasthan District Boards Act, 1954

87. Powers of Government to transfer certain powers of Secretary to Engineer of Board.

- Notwithstanding the provisions of section 85, the powers vested in the Secretary of a Board by that section in respect of servants of the Board employed on the construction or maintenance of public works shall be vested in the Engineer of the Board subject to the general control of the Chairman, and in such case the Secretary of the Board shall be divested of the said powers.