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Union of India - Section

Section 44 in Companies (Court) Rules, 1959

44. Petition for sanctioning the issue of shares at a discount.

- A petition under section 79 to sanction the issue of shares at a discount, shall be in Form No. 17, and where the rate of discount proposed is higher than ten per cent, it shall be accompanied by the order of the Central Government sanctioning the higher rate, in addition to the documents set out in Appendix II.