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[Cites 0, Cited by 0] [Section 173(2)] [Section 173] [Entire Act]

State of Jharkhand - Subsection

Section 173(2)(c) in Jharkhand Municipal Act, 2011

(c)relates to any trade, profession or business carried on within the land or the building upon or over which such advertisement is exhibited and for which permission already taken under the building regulations, or to any sale or letting of such land or building or any effects therein or to any sale, entertainment or meeting to be held on, upon or in such land or building, or