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State of Uttar Pradesh - Section

Section 140 in U.P. Revenue Code (Amendment) Act, 2016

140. Amendment of Section 185.

- In Section 185 of the said Code, in Hindi version, -
(a)for the words ^^izR;sd LFkkuksa the words izR;sd LFkku and for the word and punctuation mark ^^tk;sxhA the word and punctuation mark tk;sxh% shall be substituted;
(b)at the end of clause (a), the punctuation mark ";" shall be inserted;
(c)in clause (c), for the words ^^dqN vU; the words ^^dksbZ vU; shall be substituted.