Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 57 in The U.P. Water Supply and Sewerage Act, 1975 57. Consolidation of taxes. - For the purposes of levying, assessing or collecting the two taxes, mentioned in Section 52, a Jal Sansthan may consolidate both taxes.
