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Union of India - Section

Section 4 in The Credit Information Companies Regulations, 2006

4. Submission of application by companies for grant of certificate of registration - Every application by a company for grant of certificate of registration under section 4 of the Act shall be made in Form A to the Chief General Manager-in-Charge of Department of Banking Operations and Development of the Reserve Bank at Central Office Building, Mumbai-400 001, or to such other office and officer of the Reserve Bank as may be specified by it in this behalf.