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[Cites 0, Cited by 0] [Section 24(3a)] [Section 24] [Entire Act]

State of Himachal Pradesh - Subsection

Section 24(3a)(ii) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(ii)where in the opinion of the Chancellor, he has engaged himself in activities prejudicial to the interest of the University; or