Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(d) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012 (d)"Appointed Date" means the date on which the Concession Agreement comes into force and effect in accordance with the terms outlined therein;
