Section 46(2)(c) in Mizoram Cooperative Societies Act, 2006

[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

(c)consideration of the:-

(i)balance sheet and annual reports presented by the board of management committee;

(ii)audit reports and auditor's statement of accounts;

(iii)audit compliance report.

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