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[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Jharkhand - Subsection

Section 91(1)(iv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iv)create awareness about identification and reporting of crimes against children such as drug abuse, trafficking, child sexual abuse and exploitation including child marriage, and other aspects of violence against children;