Supreme Court - Daily Orders
Dharmendra Kumar Yadav vs Union Of India . on 4 July, 2016
Author: Uday Umesh Lalit
Bench: Uday Umesh Lalit
ITEM NO.4 COURT NO.14 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C).........of 2016
(CC No.8988/2016)
(Arising out of impugned final judgment and order dated 22/09/2015
in LPA No. 1659/2015 22/09/2015 in CWJC No.16071/2008 passed by the
High Court of Patna)
DHARMENDRA KUMAR YADAV Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
I.A. 1/2016(with c/delay in refiling SLP)
Date : 04/07/2016 This application was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE UDAY UMESH LALIT
[IN CHAMBERS]
For Petitioner(s) Mr. Mohit Kumar Shah, AOR
Mr. Shashank Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay of 87 days in refiling the Special Leave Petition is condoned.
(RASHMI DHYANI) (RAJ RANI NEGI)
SR.P.A. COURT MASTER
Signature Not Verified
Digitally signed by
RASHMI DHYANI
Date: 2016.07.04
16:55:16 IST
Reason: