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Supreme Court - Daily Orders

Dharmendra Kumar Yadav vs Union Of India . on 4 July, 2016

Author: Uday Umesh Lalit

Bench: Uday Umesh Lalit

     ITEM NO.4                                 COURT NO.14                  SECTION XVI

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C).........of 2016
                                            (CC No.8988/2016)

     (Arising out of impugned final judgment and order dated 22/09/2015
     in LPA No. 1659/2015 22/09/2015 in CWJC No.16071/2008 passed by the
     High Court of Patna)

     DHARMENDRA KUMAR YADAV                                                  Petitioner(s)

                                                       VERSUS

     UNION OF INDIA & ORS.                                                   Respondent(s)

     I.A. 1/2016(with c/delay in refiling SLP)

     Date : 04/07/2016 This application was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE UDAY UMESH LALIT
                                              [IN CHAMBERS]


     For Petitioner(s)                    Mr. Mohit Kumar Shah, AOR
                                          Mr. Shashank Singh, Adv.


     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Delay of 87 days in refiling the Special Leave Petition is condoned.




                         (RASHMI DHYANI)                               (RAJ RANI NEGI)
                            SR.P.A.                                     COURT MASTER




Signature Not Verified

Digitally signed by
RASHMI DHYANI
Date: 2016.07.04
16:55:16 IST
Reason: