Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(d) in The Inter-State Migrant Workmen (Regulation Of Employment And Conditions Of Service) Act, 1979

(d)to provide and maintain suitable residential accommodation to such workmen during the period of their employment;