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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(3)(a) in The Bihar Fiscal Responsibility and Budget Management Act, 2006

(a)Except as provided under this Act, no deviation in meeting the obligations cast on the State Government under this Act shall be permissible without approval of Legislature.