Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 17 in The Orissa Subordinate Transport Engineering Service Rules, 1996

17. Repeal and Savings.

(1)The Orissa Subordinate Transport Engineering Service Rules, 1981 is hereby repealed.
(2)Notwithstanding such repeal any appointment made or action taken under the rules so repealed, shall be deemed to have been made or taken under the corresponding provisions of these rules.