Karnataka High Court
B Lakshman Sa S/O Neelakantha Sa Bhute vs Maruthi G Sabarad on 15 March, 2010
Bench: K.Sreedhar Rao, B.Manohar
I
IN THE E"*]]Gl*i COURT OF KARNATAKA,
DATED THIS THE 15"---1 DAY OF MARCIhjI_--} ;_. A'
PRES BENT
'1';-~19: HOI\F'}3LE MR. Jus'1'ac:§i K. S 'Rr";'.E'D}5EAI{: . [ i'
ANI3
THE" HONBLE MR. BMANOHAR
M.F.A. 1 5;:5%"Q2é':;ob"3 {MV]
BETWEEN:--
B. j A
S S./xB.H..U'TE.
AGE: Z£€).fY_I:3ARS, _ .
c;=_Cc.: 'ESMFTS'-..B'Of 'I:;1'Iv--.c;' BUSINESS.
N E ZLAK AN'I';AiAV.sA, N IRAJ 1.. B. .
s1/0. 1;AKsH_MAr\:. SA.
__; Azgm) Aiéom' 21 YEARS.
LAj3HA":3f£..
T L)'/Q; ,_:.A:KsHMAN SA.
%AG14:~:}_A£§0U'I' 18 YEARS.
RAGr:A;V1:N1)RA.
B. LAKSHMAN SA.
.. AGED ABOUT 17 YEARS.
..4A'RE:sr»1MA.
D/O. B. LAKSE-{MAN SA.
AGED ABOUT i3 YEARS.
A4 81 A~5 ARES MINORS.
REP. BY 1" APE-"I§I.LAN'I'.
N'ATURA.l. GUARIJIAN i.€.. FA'i'i-JER.
Jr"
{BY SR1 BM. SIDDAPPA. ADVOCATEI}
AND
L
[Q
3
ALL ARE R/AT OPP. TO K1338 OFF'ICf.C.
HAREHARA.
SR1 MARUTHI G. SABARAD. ._ ._
OWNER OF THE MINI LUXURY BUS V g_
BEARING REG. NO. KAAZEMAA-.189.
MANHGLLA MAIN ROAD. "
DHARWAD.
THE SENIOR DIVISIQNAL-.:4/1AN__AG--ER,"
THE UNITED 1Ns11RAN<:E:--.c0. 'rG;Tr).";~ '- "
DIVISIONA1, QFF1CE_, _ '
N.M. c'G1MR:;Ex",.VI1* 'I+'I;,_G0R,_ "
C'.'G'QC'riAO:SP1TAVr; V'
£)AVANGE'E{'f$_,A"~ ' *
SMT: G RADHA S51'. ._ A' J
W/O. LATE _s€,I}a~:¢1ARs11A_N.
3 _; 'AGE: MAGQR.
"OWNER or? TFE-{E'LORI{Y BEARING NO.KA---1.6~~406,
R'/Q. GQPALPUR ROAD.
" Gc'11,:'TRA;;)*GRGA.
"'"'1_"I~--1£:"*:'\';a':_A:,"§.f INDIA ASSURANCEC Go. 1:11).
B,r;ANc:is~1' OE?'I4"lCEI.
CF-H:_'I'RADURGA BRANCH.
C'i71'Y CO~OPE3RATIVE SOCIETY,
A I ~._BUILDIE\E'C: BBSIDES TALUK OFFICE.
_. * VASAVI CIRCLE.
RESPONDENTS
A » .{i3Y' SR1 A.N. KRISHNASWAMY, ADVOCATE FOR R2) {BY SRI VISIWIVVAAIATH S. SHETFAR, ADVOCATE FOR R4) (BY MS. MANIDANNA 8a ASSOCIATES. ADVS FOR R3 8: R4) wk' _. ~ _ T. V 'Rs.25.000/-- towards loss of c0r1s0r1'.ium. '1'11.c§%mpe!Vi'L£Q_i":t§;fS'_
1.ogether are enutled for Rs.25.000/-- ex ectanc . Rs.1O.OOO/A :1fa1'1£,e.d Z 'ii<:»wa.I"d:~'."= Vi'ur1c'=:z--'2.} expenses. In all. the pet1fz';1a;1ers V":»'_1r'e' er1§'i~t'I'é'd.__i'0r {:0V1[a1_ (:01npe11sati011 of - as awarded by the '"r1bL:Ldéi{., ddngpensatioll. U16' imerest payable date of the petition {.111 in the terms indicated 3 ' V S&/;
EUDGE §§§f§3 ESEEE