Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(9) in Jammu and Kashmir Disaster Management Rules, 2007

(9)The term of Advisory Committee constituted under sub-rule (8) shall be for a period not exceeding three years.