Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Tamilnadu - Subsection Section 51(2) in The Coimbatore City Municipal Corporation Act, 1981 (2)All the electors of a division, irrespective of their community or sex, shall be entitled to vote at an election to the seat in that division.
