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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3) in The Public Liability Insurance Rules, 1991

(3)The contribution received by the insurer shall be remitted as per the scheme under section 7-A of the Act.FORM IForm Of Applicaiton For CompensationShri/Srimati/Kimari* ...................................... Son of/Daughter of/Widow* of Shri ...................................... who died/had sustained injuries in an accident on ...................................... at ...................................... particulars in respect of accident and other information are given below :