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Delhi High Court - Orders

Adigear International vs Canara Bank on 20 November, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                                    $~10
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    W.P.(C) 3152/2021
                                         ADIGEAR INTERNATIONAL                              ..... Petitioner
                                                          Through: Mr.Hrishikesh Barwal, Mr.Anurag
                                                          Mishra, Mr.Kumar Kshitij, Mr.Deep Pal and
                                                          Ms.Radhika, Advocates.

                                                                                      versus

                                                CANARA BANK                                                          ..... Respondent
                                                                                      Through: Mr.Yashu Rustagi, Advocate.

                                    CORAM:
                                    HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                      ORDER
                                    %                 20.11.2023

                                    CM APPL. 59779/2023
                                    1.          Heard.
                                    2.          Issue notice.

3. Learned counsel appearing on behalf of the respondent-Bank accepts notice. He is directed to file the counter-affidavit before the next date of hearing.

4. List on 26.02.2024 along with main matter.

PURUSHAINDRA KUMAR KAURAV, J NOVEMBER 20, 2023/MJ/RS This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/11/2023 at 01:25:34