Delhi High Court - Orders
Adigear International vs Canara Bank on 20 November, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3152/2021
ADIGEAR INTERNATIONAL ..... Petitioner
Through: Mr.Hrishikesh Barwal, Mr.Anurag
Mishra, Mr.Kumar Kshitij, Mr.Deep Pal and
Ms.Radhika, Advocates.
versus
CANARA BANK ..... Respondent
Through: Mr.Yashu Rustagi, Advocate.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 20.11.2023
CM APPL. 59779/2023
1. Heard.
2. Issue notice.
3. Learned counsel appearing on behalf of the respondent-Bank accepts notice. He is directed to file the counter-affidavit before the next date of hearing.
4. List on 26.02.2024 along with main matter.
PURUSHAINDRA KUMAR KAURAV, J NOVEMBER 20, 2023/MJ/RS This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/11/2023 at 01:25:34