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Madhya Pradesh High Court

Sunil Prajapati vs The State Of Madhya Pradesh on 25 August, 2021

Author: Anjuli Palo

Bench: Anjuli Palo

1 MCRC-11332-2021 The High Court Of Madhya Pradesh MCRC-11332-2021 (SUNIL PRAJAPATI Vs THE STATE OF MADHYA PRADESH) 6 Jabalpur, Dated : 25-08-2021 Heard through Video Conferencing. None appeared on behalf of the applicant. Ms.Shikha Baghel, learned P.L. for the State. The case is adjourned.

(SMT. ANJULI PALO) JUDGE RM Signature Not Verified SAN Digitally signed by RAJESH T MAMTANI Date: 2021.08.25 19:00:28 IST