Madhya Pradesh High Court
Sunil Prajapati vs The State Of Madhya Pradesh on 25 August, 2021
Author: Anjuli Palo
Bench: Anjuli Palo
1 MCRC-11332-2021 The High Court Of Madhya Pradesh MCRC-11332-2021 (SUNIL PRAJAPATI Vs THE STATE OF MADHYA PRADESH) 6 Jabalpur, Dated : 25-08-2021 Heard through Video Conferencing. None appeared on behalf of the applicant. Ms.Shikha Baghel, learned P.L. for the State. The case is adjourned.
(SMT. ANJULI PALO) JUDGE RM Signature Not Verified SAN Digitally signed by RAJESH T MAMTANI Date: 2021.08.25 19:00:28 IST