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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(o) in The Burdwan University Act, 1981.

(o)[ the terms and conditions of service of Teachers, Librarians and non-teaching staff of affiliated colleges other than Government Colleges] [Clause (o) substitute by W. B. Act 8 of 1988 w.e.f. 15.4.84.];