Ram Nath Prasad Gupta vs Income Tax Appellate Tribunal on 2 May, 2008

[Cites 0, Cited by 5]

Patna High Court - Orders

Ram Nath Prasad Gupta vs Income Tax Appellate Tribunal on 2 May, 2008

Author: Barin Ghosh

Bench: Barin Ghosh

                  IN THE HIGH COURT OF JUDICATURE AT PATNA

                                   MA No.205 of 2006

                             RAM NATH PRASAD GUPTA
                                        Versus
                         INCOME TAX APPELLATE TRIBUNAL


4   02.05.2008

As prayed for, one week's time is granted to remove Stamp Report defect dated 15.7.2006.

(Barin Ghosh, J.) (Chandra Mohan Prasad, J.) AAhmad/