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[Cites 0, Cited by 2] [Section 13(1)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1)(b) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991

(b)where a saw mill or saw pit is established or operated save as provided in Sub-section (2) of Section 4, without a valid licence ;