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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(4) in Co-operative Department Statistical Assistant Cadre Rules, 2009

(4)The sanctioned strength of different grades of posts shall be refixed under sub-section (3) with the creation and surrender of posts as per requirement:Provided that if the working strength of Senior Statistical Assistants exceeds the sanctioned strength refixed in this grade on the day of commencement of these Rules, the number of exceeded posts shall be considered as posts of the Senior Statistical Assistant till vacancies in this grade due to retirement or promotion or other reasons and the number of posts of the Junior Statistical Assistant equivalent to the number of exceeded posts shall be deemed deducted till above vacancies.There shall be no promotion on the posts of the Senior Statistical Assistant unless the working strength of the Senior Statistical Assistant does not come under the sanctioned strength in this grade.