Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(n) in Madhabdev University Act, 2017 (n)"Post-graduate Board" and "Under-graduate Board" means the Postgraduate Board and the Under-graduate Board" constituted under sections 30 and 32, respectively;
