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[Cites 0, Cited by 0] [Section 21(6)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(6)(a) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(a)in every canteen-
(i)all inside walls of rooms and all ceilings and passages and stab cases shall be lime-washed or colour-washed at least once in each year or painted once in three years dating from the period when last lime washed or colour-washed or painted, as the case may be;
(ii)all wood work shall be varnished or painted once in three years dating from the period when last varnished or painted;
(iii)all internal structural iron or steel work shall be varnished or painted in three years dating from the period when last varnished or painted;