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[Cites 0, Cited by 0] [Section 197] [Entire Act]

State of Madhya Pradesh - Subsection

Section 197(3) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(3)For making such answer paper Rs. [9.00] [Substituted vide Notification No. l/Mt/72-71, dated 3-6-1971.],