Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 10 in The Press And Registration Of Books Act, 1867 10. Receipt for copies delivered under section 9 .The officer to whom a copy of a book is delivered under the last foregoing section shall give to the printer a receipt in writing therefor.
