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Surender Kaur & Anr vs Anoop Singh Charitable Trust on 28 September, 2020

Author: Vipin Sanghi

Bench: Vipin Sanghi, Rajnish Bhatnagar

                                $~12.
                                *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +       RC.REV. 520/2017 and CM No. 41302/2017
                                        SURENDER KAUR & ANR                                  ..... Petitioners
                                                          Through:      Mr. Narender Bhandari, Advocate.

                                                          versus

                                        ANOOP SINGH CHARITABLE TRUST                         ..... Respondent
                                                          Through:

                                        CORAM:
                                        HON'BLE MR. JUSTICE VIPIN SANGHI
                                        HON'BLE MR. JUSTICE RAJNISH BHATNAGAR

                                                                   ORDER

% 28.09.2020 C.M. No.24188/2020 Exemption allowed, subject to all just exceptions. The application stands disposed of.

After some arguments, learned counsel for the petitioners seeks leave to withdraw the application. Dismissed as withdrawn.

VIPIN SANGHI, J RAJNISH BHATNAGAR, J SEPTEMBER 28, 2020 B.S. Rohella Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:29.09.2020 12:04