Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 12 in Tamil Nadu Aliyasantana Act, 1949 12. Bar of suit for restitution of conjugal rights. - No Court shall entertain a suit for restitution of conjugal rights between the parties to a marriage which is valid under section 4.
