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Patna High Court - Orders

Rama Nand Singh vs The State Of Bihar on 23 May, 2016

Author: Kishore Kumar Mandal

Bench: Kishore Kumar Mandal

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Criminal Miscellaneous No.9521 of 2016
                       Arising Out of PS.Case No. -25 Year- 2013 Thana -TARIYANI CHOWK District- SHEOHAR
                     ======================================================
                     Rama Nand Singh
                                                                        .... .... Petitioner/s
                                                      Versus
                     The State of Bihar
                                                                   .... .... Opposite Party/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s     :  Mr. Ratanakar Jha
                     For the Opposite Party/s   : Mr. Ram Shankar Das(Spl.Pp)
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE KISHORE KUMAR
                     MANDAL
                     ORAL ORDER

4       23-05-2016

Counsel for the petitioner, in presence of learned APP for the State, prays for listing of the matter after Summer Vacation.

I order accordingly.

(Kishore Kumar Mandal, J) Shyam/-

    U       T