Patna High Court - Orders
Rama Nand Singh vs The State Of Bihar on 23 May, 2016
Author: Kishore Kumar Mandal
Bench: Kishore Kumar Mandal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.9521 of 2016
Arising Out of PS.Case No. -25 Year- 2013 Thana -TARIYANI CHOWK District- SHEOHAR
======================================================
Rama Nand Singh
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
======================================================
Appearance :
For the Petitioner/s : Mr. Ratanakar Jha
For the Opposite Party/s : Mr. Ram Shankar Das(Spl.Pp)
======================================================
CORAM: HONOURABLE MR. JUSTICE KISHORE KUMAR
MANDAL
ORAL ORDER
4 23-05-2016Counsel for the petitioner, in presence of learned APP for the State, prays for listing of the matter after Summer Vacation.
I order accordingly.
(Kishore Kumar Mandal, J) Shyam/-
U T