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The Pr. Commissioner Of Income Tax vs M/S A.O. Smith India Water Heating Pvt. ... on 7 May, 2019

Bench: Uday Umesh Lalit, Indu Malhotra

     ITEM NO.10+57              COURT NO.8               SECTION IV-A
                    S U P R E M E C O U R T O F I N D I A
                            RECORD OF PROCEEDINGS
     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 11870/2019

     (Arising out of impugned final judgment and order dated 31-08-2018
     in ITA No.475/2018 passed by the High Court Of Karnataka At
     Bengaluru)

     THE PR. COMMISSIONER OF INCOME TAX & ANR.                        Petitioner(s)
                                     VERSUS

     M/S A.O. SMITH INDIA WATER HEATING PVT. LTD.                     Respondent(s)

     ( IA No.70459/2019-CONDONATION OF DELAY IN FILING )
     WITH
     Diary No(s). 11601/2019 (IV-A)
     (FOR ADMISSION and I.R. and IA No.70474/2019-CONDONATION               OF DELAY
     IN FILING)
      Diary No(s). 11679/2019 (IV-A)
     (FOR ADMISSION and I.R. and IA No.70846/2019-CONDONATION               OF DELAY
     IN FILING)
      Diary No(s). 13615/2019 (IV-A)
     (FOR ADMISSION and I.R. and IA No.71894/2019-CONDONATION               OF DELAY
     IN FILING)
      Diary No(s). 13692/2019 (IV-A)
     (FOR ADMISSION and I.R. and IA No.72455/2019-CONDONATION               OF DELAY
     IN FILING)
     Item 57

     Diary No(s). 13690/2019 (IV-A)
     (Application for condonation of delay in filing)

     Date : 07-05-2019 This petition was called on for hearing today.
     CORAM :
              HON'BLE MR. JUSTICE UDAY UMESH LALIT
              HON'BLE MS. JUSTICE INDU MALHOTRA

     For Petitioner(s)                  Mr. Sanjay Jain, ASG
                                        Mr. Kumar Shashank, Adv.
                                        Mr. A.K. Srivastava, Adv.
                                        Mrs. Anil Katiyar, AOR
     For Respondent(s)
               UPON hearing the counsel the Court made the following
                                  O R D E R

Delay condoned.

Issue notice, returnable on 10.07.2019.

Date: 2019.05.09 Tag with SLP (C ) No.5228/2019.

(INDU MARWAH) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER