Delhi High Court - Orders
Mr Ishan Singh vs Spaze Towers Private Limited on 15 December, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 26/2023 & EX.APPL.(OS) 120/2023
MR ISHAN SINGH ..... Decree Holder
Through: Mr. Arjun Syal, Mr. Shreyan Das and
Mr. Rohit Kumar, Advocates.
versus
SPAZE TOWERS PRIVATE LIMITED ..... Judgement Debtor
Through: Mr. Shadman Ahmed Siddiqui and
Ms. Nikita Jain, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 15.12.2023
1. It is 04:05 PM. The undersigned is now scheduled to be part of a Full Bench, which prevents the possibility of hearing the matter today.
2. Renotify on 1st March, 2024.
SANJEEV NARULA, J DECEMBER 15, 2023 as This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/12/2023 at 22:09:45