Section 99 in The Railway Protection Force Rules, 1987
99. Determination of seniority on inter-zonal transfer.
-99.1When transfer ordered in interest of administration:-Seniority of an enrolled member of the Force on transfer from one zone to another or to the Railway Protection Special Force and vice versa made in the interest of administration shall be regulated by the date of appointment to the grade or rank as the case may be, where the date of appointment of the transferred member of the Force is the same as that of another member of the Force already serving on that zonal railway Protection Special Force, the relative of the date of confirmation or officiating service of the transferred member of the Force.99.2Transfer on own request or on mutual exchange:-Seniority of an enrolled member of the Force transferred on his own request or on mutual exchange from one zonal railway to another or to the Railway Protection Special Force and vice-versa shall be fixed below that of all existing confirmed and officiating enrolled member of the Force in the relevant rank of that railway or Railway Protection Special Force irrespective of the date of confirmation or length of officiating service of the transferred member of the Force.
