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[Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(4)(b) in Punjab State Veterinary Council Rules, 1997

(b)On receipt of all the slips, the Registrar shall count the number of voters secured by each contestant and shall declare that member of the Punjab Council who secures largest number of votes to be duly elected as the President of the Punjab Council.